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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(4) in Rajasthan Electricity Regulatory Commission (Transmission Licensee's Standards of Performance) Regulations, 2004

(4)Current unbalance. - Current unbalance shall not be more than 3%. Current unbalance shall apply on all the feeders of a voltage class emanating from a sub-station taken as a group. In case of railway traction it shall apply on 3 sub-stations in a row taken as a group. Distribution Licencee shall be given at least 12 hours to remedy current unbalance. Failure to meet this criterion shall be discussed in committee proposed under grid code and remedial measures agreed there on.