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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(1)(c) in The M.P. Bhiksha Vritti Nivaran Niyam, 1977

(c)to visit all parts of the centre or institution, and see every inmate remanded or detained therein and make such inquiries of them as they think fit.