Section 21(1) in The M.P. Bhiksha Vritti Nivaran Niyam, 1977
(1)It shall be the duty of the members of a Visiting Committee appointed for a receiving centre or a certified institution maintained by the State Government :-(a)to visit the centre or institution as the case may be, once a month according to a rotation which shall be drawn up by the Chairman after consulting the members;(b)to attend meetings;(c)to visit all parts of the centre or institution, and see every inmate remanded or detained therein and make such inquiries of them as they think fit.
