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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(b) in Research Assistant, Class III, in the Directorate of Economics and Statistics (Special Competitive Examination) Rules, 2015

(b)A candidate, who desires to have his mark-sheet of the written examination, may apply to the Board along with such fees as may be fixed by the Board within a period of fifteen days from the date of declaration of the final result of the examination.