Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 92] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 92(2) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(2)The Social Audit Committee shall submit its report on the social audit conducted under sub-section (1) to such officer as may be prescribed.