Section 92 in The Dadra and Nagar Haveli Panchayat Regulation, 2012
92. Social audit.
(1)Social Audit of the major works being carried out by the Panchayat shall be conducted by the Social Audit Committee appointed under section 73 in such manner, at such intervals and with the help of such officers as may be prescribed.(2)The Social Audit Committee shall submit its report on the social audit conducted under sub-section (1) to such officer as may be prescribed.
