Himachal Pradesh High Court
Master Naman Kumar & Another vs . State Of H.P. & on 12 October, 2022
Bench: Sabina, Sushil Kukreja
Master Naman Kumar & Another Vs. State of H.P. & .
Others CWP No.6153 of 2022. 12.10.2022 Present: Ms. Anu Tuli Azta, Advocate for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General for the respondents.
Learned Deputy Advocate General seeks more time to file reply.
List again on 18th October, 2022.
(Sabina) Judge (Sushil Kukreja) Judge October 12, 2022 (ps) ::: Downloaded on - 12/10/2022 20:05:51 :::CIS