Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(j) in Rajasthan Relief of Agricultural Indebtedness Act, 1957 (j)any revenue or tax payable to Government or any other sum of money due to Government by way of or towards repayment of loan or otherwise;
