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State of Rajasthan - Section

Section 4 in Rajasthan Relief of Agricultural Indebtedness Act, 1957

4. Inapplicability of the Act in certain cases.

— The provisions of this Act shall not effect claims due in respect of :
(a)rent as defined in clause (22) of section 5 of the Rajasthan Tenancy Act, 1955 (Rajasthan Act 3 of 1955) ;
(b)any liability in respect of any sum due to any society registered or deemed to be registered under the [Rajasthan Co-operative Societies Act, 1953] [Omitted by Rajasthan Act No. 33 of 1960 (Published in Rajasthan Gazette, Part IV-A, Ex.-Ord. dated 27.9.1960).] (Rajasthan Act IV of 1953);
(c)any liability arising out of a breach to trust;
(d)any liability in respect of maintenance whether under a decree of a court or otherwise.
(e)any liability due to a [.......] [Rajasthan Co-operative Societies Act, 1965 Repealed by Rajasthan Co-operative Societies Act, 2001 (Please see the New Act 2001).] bank,-
Additional Information6
[Scheduled Banks] [Notification No. F.1(30) Co-op-II/65, dated 2.3.66 (Published in Rajasthan Gazette Ex.-Ord., Part IV-C. dated 2.3.1966.]Notification.— In exercise of the powers conferred by clause (e) of section 2 of the Reserve Bank of India Act, 1934 (Central Act 2 of 1934), the Government of Rajasthan hereby declare the Rajasthan State Industrial Co-operative Bank Ltd.. Jaipur to be a Central Co-operative Bank within the meaning of the said clause in addition to the following Central Co-operative Banks:1. The Sikar Kendriya Sahakari Bank Ltd., Sikar.2. The Central Co-operative Bank Ltd, Bikaner.3. The Jaipur Central Co-operative Bank Ltd., Jaipur.4. The Sawai Madhopur Central Co-operative Bank Ltd., Sawai Madhopur.5. The Alwar Central Co-operative Bank Ltd., Alwar.6. The Chittorgarh Kendriya Sahakari Bank Ltd., Chittorgarh.7. The Kota Central Co-operative Bank Ltd., Kota.8. The Udaipur Central Co-operative Bank Ltd., Udaipur.9. The Tonk Central Co-operative Bank Ltd., Tonk.10. The Pali Central Co-operative Bank Ltd., Pali.11. The Banswara Central Co-operative Bank Ltd., Banswara.12. The Ajmer Central Co-operative Bank Ltd., Ajmer.13. The Ganganagar Kendriya Sahakari Bank Ltd., Gangangar.14. The Jhunjhunu Kendriya Sahakari Bank Ltd., Jhunjhunu.15. The Jhalawar Kendriya Sahakari Bank Ltd., Jhalawar.16. The Sirohi Central Co-operative Bank Ltd., Sirohi.17. The Dungarpur Kendriya Sahakari Bank Ltd., Dungarpur.18. The Bhilwara Central Co-operative Bank Ltd., Bhilwara.19. The Bharatpur Central Co-operative Bank Ltd., Bharatpur.20. The Bundi Central Co-operative Bank Ltd., Bundi.21. The Jodhpur Central Co-operative Bank Ltd., Jodhpur.22. The Churu Central Co-operative Bank Ltd., Churu.23. The Barmer Central Co-operative Bank Ltd., Barmer.24. The Nagaur Central Co-operative Bank Ltd., Nagaur.25. The Jalore Central Co-operative Bank Ltd., Jalore.[Notification.— In exercise of the powers conferred by clause (e) of section 2 of the Reserve Bank of India Act, 1934 (Central Act 2 of 1934), and in supersession of this department declaration of even number dated the 2nd March, 1966, the Government hereby declare the Rajasthan State Industrial Co-operative Bank Ltd., Jaipur to be a State Co-operative Bank within the meaning of the said clause, in addition to the Rajasthan State Co-operative Bank Ltd., Jaipur.] [Notification No. F.1(30) Co-op-11/65, dated 12.1.66 (Published in Rajasthan Gazette Ex.-Ord., Part 1V-C, dated 11.8.1966.][Foreign Banks] [American Express International Banking Corporation (Name altered See Gazette of India, Pt. 111. section 4. dated 30.3.1968, at page 132)]Bank of China, Calcutta Bank of TokyoBritish Bank of Middle EastChartered BankComptoir National D'Escompte de ParisEastern BankFirst National City Bank of New YorkGeneral Bank of netherlandsHabib BankHongkong and Shanghai Banking CorporationMercantile BankMitsui BankNational and Grindlays Banks[National Bank of Pakistan] [Dissolved.— See Gazette of India, Pt.-III, Section 4, dated 8.1.1966 at page 96.]Nationalised BanksAllahabad BanksBank of Maharashtra, PoonaCentral Bank of India[Wank of Baroda.] [Deleted by DBO No. 4 'Owl) C. 102/69 (Gazette of India, Pt.-III, Section 4, 1969 at page 702)]Dena Bank, BombayIndian Bank, MadrasIndian Overseas Bank, MadrasSyndicate BankUnion Bank of India, BombayUnited Bank of IndiaUnited Commercial Bank Ltd., CalcuttaPunjab National BankBank of India, BombayOther BanksAdodhia Bank, FyzabadAndhra Bank, MasulipatamBank of America National Trust and Savings Association[Bank of Karad] [Inserted, by 13130-No. 89/Ind/C-102-69, dated 5.6.1968][Bank of Kerala Ltd.] [Inserted by DBO No. 89/Ind/C-102-68 (Gazette, of India. Pt,-111, Section 4, 1968 at page 190)]Bank of Madura Ltd,. MaduraiBank of Karnatak, Hubli Bank of Rajasthan, UdaipurBareilly Corporation (Bank), BareillyBelgaum Bank[Benaras State Bank] [Deleted see Gazette of India, Pt-III 54, dated 1964 at page 213.]Canara BankCanara Banking Corporation, UdipiCanara Industrial and Banking Syndicate, Udipi[Gatholic Syraian Bank Ltd., Trichur] [Inserted by DBO 90/Incl./C-102-69 (Gazette of India, Pt.-III, Section 4, 1969 at page 501)][Federal Bank Ltd., Alwaye] [Inserted by DBO 94/Ind./C-102-69 (Gazette of India, Pt.-III, Section 4, 1970 at page 514)]Gadodia Bank, BombayHindustan Commercial Bank, CawnporeHindustan Mercantile Bank, Calcutta[Industrial Development Bank of India] [See Gazette of India, Pt.-11, Section 3(ii), 1964 at page 4102.][J. and K. Bank Ltd., Sringar] [See Gazette of India, Pt.-111, 1971 at page 2041.]Karnani Industrial BankKarnataka Bank Ltd., MagaloreKarur Vysya BankKrishnaram Baldeo Bank (Private) Ltd., GwaliorKumbakonam Bank Ltd.Lakshmi Commercial BankLakshmi Vilas Bank Ltd., KarurMiraj State BankNadar Bank Tuticorin[Nedgungadi Bank, Calicut.] [deleted - See Gazette of India, Pt.-11, Section (i), 1964 at page 1981.]New Bank of India Ltd.Oriental Bank of CommercePandyan BankPunjab and Sind Bank, AmritsarPunjab Co-operative Bank, Amritsar[Punbachal Bank Ltd., Gauhati] [Gazette of India, P1.-II, Section 3(H), Extra at 1972 Page 1291]Ratnakar Bank Ltd., Kolhapur[Sangli Bank] [Omitted-Gazette of India, Pt.-III, Section 4, 1964 at page 470.]South India Bank, TinnevellySouth Indian Bank Ltd., TrichurState Bank of HyderabadState Bank of IndiaState Bank of JaipurState Bank of PatialaState Bank of SaurashtraTenjore Permanent Bank Ltd., Tanjore[Tamilnadu State Co-operative Bank Ltd., Madras [See Gazette of India, 1973, Pt. III, Section. 4, 1967 at page 528.]Trader's Bank Ltd.Travancore Bank Ltd., Trivendrum TalukaUnited Industrial Bank, Calcutta[United Western Bank Ltd., Satara] [Deleted by DBO No. 87/Excl./C/182-67, Gazette of India, Pt.-III, Section 4, 1967 at page 528.]Vijaya Bank Ltd., MangaloreVysya Bank, Bangalore CityWest Bengal Co-operative Bank Ltd., Calcutta.
(f)arreares of wages or salary;
(g)any liability in respect of village profits or of land revenue arising between co-sharers and the lambardars or between a proprietor and a thekedar or a farmer of proprietory rights or between co-sharers in ijara and jagir villages;
(h)a mortagage claim against property in the hands of subsequent transferee who has taken the transfer in order to satisfy the mortgage;
(i)any liability arising between mortgagor and mortgagee in respect of land revenue of the mortgaged property which has been paid by the mortgage on behalf of the mortgagor;
(j)any revenue or tax payable to Government or any other sum of money due to Government by way of or towards repayment of loan or otherwise;
(k)any tax payable to a local authority and any other sum of money due to it by way of or towards repayment of a loan or otherwise.