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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Bihar - Subsection

Section 30(2) in Bihar Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(2)The Advisory Committee envisaged under the Act shall consist of such number of members not exceeding 21 representing the various interests as referred to in the Act, as may be decided by the Commission.