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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(1) in The Orissa Motor Vehicles (Licensing of Agents) Rules, 1993

(1)Collecting agent shall carry with him his agent's licence while on duty and shall produce it on demand to any Inspecting officer or the Orissa Motor Vehicles Department or any Police Officer in uniform not below the rank of a head constable.