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State of Odisha - Section

Section 14 in The Orissa Motor Vehicles (Licensing of Agents) Rules, 1993

14. Display of agent's licence.

(1)Collecting agent shall carry with him his agent's licence while on duty and shall produce it on demand to any Inspecting officer or the Orissa Motor Vehicles Department or any Police Officer in uniform not below the rank of a head constable.
(2)A forwarding agent shall exhibit his agent's licence at a prominent place in the premises approved under Rule 11 and the licence shall be made available for inspection by any Inspection Officer of the Orissa Motor Vehicles Department or any Police Officer in uniform not below the rank of a head constable.
(3)A collecting and forwarding agent shall carry with him his agent's licence while on duty and shall produce it on demand to any Inspecting Officer of the Orissa Motor Vehicles Department or to any Police Officer in uniform to below the rank of a head constable and shall also cause a true copy of his agent's licence to be exhibited at a prominent place in the premises approved under Rule 11.