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[Cites 0, Cited by 0] [Section 339(1)] [Section 339] [Entire Act]

State of Jharkhand - Subsection

Section 339(1)(a) in Jharkhand Municipal Act, 2011

(a)steep in any tank, reservoir, wells,trough or ditch any animal, vegetable or mineral matter likely to render the water thereof offensive or dangerous to health;