(1)No person shall -(a)steep in any tank, reservoir, wells,trough or ditch any animal, vegetable or mineral matter likely to render the water thereof offensive or dangerous to health;(b)whilst suffering from any contagious, infectious or loathsome disease, bathe in or near any lake, tank reservoir, fountain, cistern, duct, stand-pipe, stream, well or trough, or any part of river within the limits of the municipality or within five kilo meters upstream from the municipal boundary.
