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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(3)(ii) in Jammu and Kashmir Combined Competitive Examination Rules, 2018

(ii)If a candidate gives more than one answer, it will be treated as a wrong answer even if one of the given answers happen to be correct and there will be same penalty as above for that question ;