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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Punjab - Subsection

Section 47(6) in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

(6)Appeal must be forwarded to the Appellate Authority with due despatch. - An appeal which is not withheld under sub-regulation (4) shall be forwarded to the appellate authority with the comments of the Administrative Officer or the Executive Director as soon as possible.