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[Cites 0, Cited by 0] [Section 21(16)] [Section 21] [Entire Act]

State of Kerala - Subsection

Section 21(16)(c) in Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act (Kerala) Rules, 2014

(c)served and published copies of notices for filing objections under section 11 of this Act.