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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 45(f) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(f)the proposed limits within which and the conditions under which the supply of water or supply of energy is to be made available or permissive including the nature and amount of the such supply;