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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(3)(i) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(i)Illustrative example for computation of penalty in case a consumer of Distribution Licensee availing open access exceeds the admissible drawal as per regulation 26;