Section 9(3) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016
(3)The detailed procedure shall, in particular, include:-(a)Format for application of Long Term Open Access;(b)Format for application of Medium Term Open Access;(c)Format for application of Short Term Open Access;(d)Proforma for No Objection Certificate from Distribution Licensee;(e)Standard formats for Open Access Agreements;(f)Proforma of Undertaking;(g)Commercial terms and conditions as per sub-regulation 24 (3);(h)Guidelines for curtailment of Open Access;(i)Illustrative example for computation of penalty in case a consumer of Distribution Licensee availing open access exceeds the admissible drawal as per regulation 26;(j)General instructions.
