Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 7G in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 7G. [ Secretary of Standing Committees. [Substituted by M.P. Act No. 20 of 2005.] (1)The Secretary of Gram Panchayat shall also be the ex-officio Secretary' of the Gram Nirman Samiti and Gram Vikas Samiti.]
