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[Cites 0, Cited by 0] [Section 7G] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7G(1) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(1)The Secretary of Gram Panchayat shall also be the ex-officio Secretary' of the Gram Nirman Samiti and Gram Vikas Samiti.]