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[Cites 0, Cited by 0] [Section 24(4)] [Section 24] [Entire Act]

State of Himachal Pradesh - Subsection

Section 24(4)(a) in Himachal Pradesh Municipal Election Rules, 2015

(a)prepare a list of such electors containing names and other particulars and submit the proposal on the same day to the Commission to seek permission to carry out the correction wherever required;