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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(2) in Andhra Pradesh Bio-fertilisers (Monitoring and Quality Control), Act, 2006

(2)The Government may having regard the local conditions of any area, the period of storage of Bio-fertilisers, and other relevant circumstances, fix different prices or rates for Biofertilisers having different periods of storage or for different classes of consumers.