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State of Andhra Pradesh - Section

Section 3 in Andhra Pradesh Bio-fertilisers (Monitoring and Quality Control), Act, 2006

3. Fixation of prices of Bio-Fertilisers.

(1)The Government may be notifications regulate equitable distribution and also the rates of Bio-fertilisers in the manner as may be prescribed.
(2)The Government may having regard the local conditions of any area, the period of storage of Bio-fertilisers, and other relevant circumstances, fix different prices or rates for Biofertilisers having different periods of storage or for different classes of consumers.
(3)No dealer or manufacturer shall sell or offer for sale any bio-fertiliser at a price exceeding the maximum price or rate fixed under this Act or printed on the container.