Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Rajasthan - Subsection Section 11(2) in The Nathdwara Temple Rules, 1973 (2)Notice of the meeting so fixed, alongwith copy of agenda shall be issued by the Secretary to the members atleast 15 days prior to the date fixed for the meeting. Such notice shall specify the date, time and place of the meeting.
