Section 23(2)(iv) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

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State of Gujarat - Subsection

Section 23(2)(iv) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(iv)one person to be co-opted by the Faculty in respect of each Department in the Faculty from amongst such persons who are experts in the subjects dealt with by the Department.

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State of Gujarat - Subsection

Section 23(2)(iv) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003