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State of Chattisgarh - Section

Section 8 in Chhattisgarh Panchayat Samvida Shala Shikshak (Appointment and Conditions of Service) Rules, 2004

8. Appointment.

- Persons selected under Rule 7 may be appointed by the appointing authority to a specific school in the area of the concerned Panchayat for the period of one year.