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[Cites 0, Cited by 0] [Section 40(3)] [Section 40] [Entire Act]

State of Uttar Pradesh - Subsection

Section 40(3)(b) in The Greater Noida Industrial Development Area Building Regulations, 1992

(b)a chimney not less than 500 sq. centimetres in that part where firewood, coal or like material is used which will generate smoke;