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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Uttar Pradesh - Subsection

Section 40(3) in The Greater Noida Industrial Development Area Building Regulations, 1992

(3)Other requirements. - Any room to be used as kitchen shall have :
(a)unless separately provided, a pantry for washing of kitchen utensils which shall lead directly or through a sink to grated and tapped connection to the waste pipe;
(b)a chimney not less than 500 sq. centimetres in that part where firewood, coal or like material is used which will generate smoke;
(c)windows of not less than 0.75 sq. mtr. in area opening directly on to an interior or exterior open space, but not into a ventilating shaft; and
(d)in case of multi-storeyed residential building more than 15 mtrs. in height, refuge chutes.