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Himachal Pradesh High Court

Mahinder Lal vs . Gm Ranjeet Sagar Dam & Ors. And on 25 May, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Mahinder Lal Vs. GM Ranjeet Sagar Dam & Ors. and connected matter .

RFA No. 214/2017 a/w RFA Nos.374 & 375/2018 and 270/2019 25.05.2023 Present: Ms. Anubhuti Sharma, Advocate, for the appellant(s).

Mr. Anuj Nag, Advocate, for respondent No.1. Mr. Y.P.S. Dhaulta, Mr. Rupinder Singh, Additional Advocates General with Ms. Seema Sharma, Deputy Advocate General, for the respondents-State.

r to As prayed for, list on 12.07.2023 Jyotsna Rewal Dua Judge 25th May, 2023(Rohit) ::: Downloaded on - 25/05/2023 20:34:24 :::CIS