Himachal Pradesh High Court
Mahinder Lal vs . Gm Ranjeet Sagar Dam & Ors. And on 25 May, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Mahinder Lal Vs. GM Ranjeet Sagar Dam & Ors. and connected matter .
RFA No. 214/2017 a/w RFA Nos.374 & 375/2018 and 270/2019 25.05.2023 Present: Ms. Anubhuti Sharma, Advocate, for the appellant(s).
Mr. Anuj Nag, Advocate, for respondent No.1. Mr. Y.P.S. Dhaulta, Mr. Rupinder Singh, Additional Advocates General with Ms. Seema Sharma, Deputy Advocate General, for the respondents-State.
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