Section 165(1)(a) in Andhra Pradesh Panchayat Raj Act, 1994
(a)exercise administrative control over the [Mandal Praja Parishad] [Substituted 'Mandal Parishad' by Act No. 41 of 2006, dated 23.9.2006.] Development Officer for the purposes of implementation of the resolution of the [Mandal Praja Parishad] [Substituted 'Mandal Parishad' by Act No. 41 of 2006, dated 23.9.2006.];