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State of Punjab - Section

Section 241 in The Punjab Motor Vehicles Rules, 1989

241. Uniforms

. [Section 213] - (1) The uniform for the officers of the Motor Vehicles Department will be so designed that it does not get mistaken for or confused with uniforms used by the regular police force.
(2)Every officer of Class III and IV of the Motor Vehicles Department shall, while on duty, wear the uniform and insignia specified as under :-Uniform for the Officers of the Motor Vehicles DepartmentFor summer :-