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[Cites 0, Cited by 0] [Section 241] [Entire Act]

State of Punjab - Subsection

Section 241(2) in The Punjab Motor Vehicles Rules, 1989

(2)Every officer of Class III and IV of the Motor Vehicles Department shall, while on duty, wear the uniform and insignia specified as under :-Uniform for the Officers of the Motor Vehicles DepartmentFor summer :-