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State of Madhya Pradesh - Section
Section 17 in The M.P. Licensing Board (Electrical) Regulations, 1960
17. Supervisor's Examination.
- [(A) A candidate for the examination for the grant of competency certificate of supervisors will be examined by written papers and practical/ oral test as per syllabus given below :The written examination will consist of four papers-| Paper I | ... | Electricity Theory. |
| Paper II | ... | Electricity Utilisation. |
| Paper III | ... | Installation, Testing and Maintenance of ElectricalInstallations. |
| Paper IV | ... | Mine Installations. |
| IS : | 3043-1987 | Code of Practice for earthing. |
| IS : | 1646-1982 | Code of Practice for fire safety of industrial buildings,electrical generating and distributing stations. |
| IS : | 900-1965 | Code of Practice for installation and maintenance of InductionMotors. |
| IS : | 10028-198,1 1982 and 1985 (all Parts). | Code of Practice for selection, installation and maintenanceof transformers. |
| IS : | 1866-1983 | Code of Practice for maintenance and Supervisor oi insulatingoil in service. |
| IS : | 732-1982 and 1985 (all Parts) | Code of Practice for electrical wiring installations. |
| IS : | 10118-1982 | Code of Practice for selection, installation and maintenanceof switchgear and control gear. |
| IS : | 5572-1978 | Classification of hazardous area (other than mines) forelectrical installations. |
| IS : | 5571-1979 | Guide for selection of electrical equipment for hazardousarea. |