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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(b) in The M.P. Licensing Board (Electrical) Regulations, 1960

(b)Underground cables. - Simple calculations and general principles of laying cables direct in ground, in troughs and pipes; handling, bending, jointing, plumbing, under ground and above ground junction boxes. Distributing board and pillars. Joint box compound melting of compounds, and filling boxes with compounds. Testing and fault location.