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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(1)(a) in National Cadet Corps (Girls Division) Rules, 1949

(a)for periods of actual attendance at the Combined Cadre and Social Service Camp or at an authorised course of instruction with an Armed Forces unit or school or centre, including intervening Sundays and holidays, to such pay as specified in Schedule 11;