Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] Union of India - Subsection Section 49(1) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016 (1)A license prescribed under these rules shall be granted by the Chief Controller or Controller on payment of the fees as specified in clause (A) of the Schedule I.
