Himachal Pradesh High Court
Suman Verma vs . State Of H.P. & Others. on 28 June, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Suman Verma Vs. State of H.P. & others.
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Cr.MMO No. 645 of 2019 28.6.2022 Present: Mr.Shrwan Dogra, Senior Advocate, alongwith Mr.Tejasvi Dogra and Mr.Deepak Sharma, Advocates, for the petitioner.
Mr.Hemant Vaid, Additional Advocate General, for respondents No. 1 to 3.
Mr.Y.P. Sood, Advocate, for respondents No. 4 and 5. Mr.Parveen K. Chandel, Advocate, for respondent r No. 6.
Heard in part. Record of prosecution/investigation available with respondent-State as well as of the Court, be made available on next date of hearing.
List for consideration on 25th July, 2022.
(Vivek Singh Thakur), Judge.
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