Himachal Pradesh High Court
Suman Verma vs . State Of Hp on 21 April, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Cr. MMO No. 645 of 2019 21.04.2022 Present: Mr. Shrawan Dogra, Sr. Advocate with Mr. Tejasvi Dogra, Advocate for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for respondents No. 1 to 3.
Mr. Parveen Chauhan, Advocate vice Mr. Y.P. Sood, Advocate for respondents No. 4 and 5.
Mr. Gurdev Negi, Advocate vice Ms. Shalini Thakur, Advocate for respondent No.6.
List on 24th May, 2022,as prayed.
April 21, 2022 (Vivek Singh Thakur)
(ms) Judge
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