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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Suman Verma vs . State Of Hp on 21 April, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Suman Verma vs. State of HP .

Cr. MMO No. 645 of 2019 21.04.2022 Present: Mr. Shrawan Dogra, Sr. Advocate with Mr. Tejasvi Dogra, Advocate for the petitioner.

Mr. Raju Ram Rahi, Deputy Advocate General, for respondents No. 1 to 3.

Mr. Parveen Chauhan, Advocate vice Mr. Y.P. Sood, Advocate for respondents No. 4 and 5.

Mr. Gurdev Negi, Advocate vice Ms. Shalini Thakur, Advocate for respondent No.6.

List on 24th May, 2022,as prayed.




             April 21, 2022                              (Vivek Singh Thakur)
             (ms)                                               Judge







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