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[Cites 0, Cited by 0] [Section 81] [Entire Act]

Union of India - Subsection

Section 81(3) in The Bangalore Metro Railway (General) Rules, 2011

(3)These protective measures shall not be withdrawn until the Station Controller or the Depot Controller, as the case may be, receives a message from the Traffic controller and acknowledges the same, and the traffic controller shall not issue such a message unless he has received a message from the Traction Power Controller cancelling Power Block.