Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] Union of India - Subsection Section 46(1) in The Aircraft (Security) Rules, 2011 (1)The Commissioner may order investigation of any Security accident or Security incident and appoint an Officer not below the rank of Assistant Commissioner of Security as inquiry Officer.
