Section 188(2)(c) in The Goa, Daman And Diu Land Revenue Code, 1968

[Cites 0, Cited by 0] [Section 188(2)] [Section 188] [Entire Act]

State of Goa - Subsection

Section 188(2)(c) in The Goa, Daman And Diu Land Revenue Code, 1968

(c)if the first appeal was filed under clause (d) of sub-section (1), to the Director of Settlement and Land Records or to a Revenue Officer notified by the Government in the Official Gazette to be the second appellate authority; and

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State of Goa - Subsection

Section 188(2)(c) in The Goa, Daman And Diu Land Revenue Code, 1968