Section 3(2) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

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State of Andhra Pradesh - Subsection

Section 3(2) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

(2)The applicant shall deposit an amount of Rs. 1000/- (Rupees One Thousand only) towards License fee in the Government Treasury by way of challan to the following Head of Account;

0401	-	Crop Husbandry
MH-800	-	Other receipts
SH 81	-	Other items

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State of Andhra Pradesh - Subsection

Section 3(2) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012