Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Chattisgarh - Subsection Section 11(1) in Chhattisgarh Rice Custom Milling Order, 2016 (1)Any person aggrieved by any action of the Enforcement Officer under this order may appeal to the Collector within 30 days from the date of receipt of such Order or action.
