Section 3(13) in Andhra Pradesh Right of Children to Free and Compulsory Education Rules, 2010
(13)[ 'Free Education' means and includes providing elementary education to all children with no direct or indirect costs like fees/capitation fees, etc.] [Substituted by Notification No. G.O.Ms. 41, dated 19.6.2013 (w.e.f. 3.3.2011).]
