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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Rajeev Vashisht vs . State Of H.P. & Anr. on 14 July, 2023

Author: Virender Singh

Bench: Virender Singh

Rajeev Vashisht Vs. State of H.P. & anr.

.

Cr. MMO No. 1136 of 2022 14.7.2023 Present: Mr. N.K. Thakur, Senior Advocate with Mr. Divya Raj Singh, Advocate, for the petitioner.

Mr. Mohinder Zaraick and Mr. H.S. Rawat, Additional Advocates General with Ms. Avni Kochhar Mehta and Ms. Leena Guleria, Deputy Advocates General, for respondent No. 1­State.

r No. 2.

Mr. R.K. Gautam, Senior Advocate with Mr. Jai Ram Sharma, Advocate, for respondent Let fresh status report be filed by respondent No. 1, by the next date of hearing. List on 21.7.2023.

In the meanwhile, record of Cr. MMO No. 934

of 2022 be also requisitioned.

(Virender Singh) Judge July 14, 2023 (kalpana) ::: Downloaded on - 14/07/2023 20:38:47 :::CIS