Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] State of Manipur - Subsection Section 48(5) in Manipur International University Act, 2018 (5)Notwithstanding anything contained in the forgoing sub-sections, the Chancellor may make new or additional (sic) or amend or repeal the Statutes referred to in sub-section (1).
