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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Maharashtra - Subsection

Section 32(32) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

32.2A Medium-term consumer availing Open Access for one full year may also change injection and/or drawal points twice, subject to feasibility :Provided that any additional expense to be incurred by Distribution Licensee pertaining to such a change, shall be borne by the Medium term Open Access Consumer :