Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Haryana - Subsection Section 37(2) in Haryana Municipal Building Bye-laws 1982 (2)No staircase in a commercial, public or industrial building shall have a riser of more than 0.18 and a tread of less than 0.27 metre.
